Section 5 in Karnataka Silkworm Seed Cocoon and Silk Yarn (Regulation of Production, Supply, Distribution and Sale) Act, 1959
5. Regulation of possession of silkworm seed.
- No person shall be in possession of silkworm seed unless,-(a)he is a rearer; or(b)he holds a licence granted under this Act; or(c)he is authorised in writing by the prescribed officer to possess silkworm seed.
