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State of Kerala - Section

Section 180 in Kerala Factories Rules, 1957

180. Special bathing accommodation.

(a)There shall be provided for the use of persons employed in the processes specified in Schedule III to these rules separate sanitary convenience and sufficient and suitable bathing facilities, which shall be to the satisfaction of the chief Inspector.
(b)A bath register shall be kept containing the names of all persons employed in these processes and an entry of the date when each person takes a bath.