Bombay High Court
Radha Vivek Sharma vs India Bulls Housing Finance Ltd And 5 Ors on 12 July, 2022
Bench: K. R. Shriram, Milind N. Jadhav
17.wp.1982.22.doc
S.S.Kilaje
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
O.O.C.J.
WRIT PETITION NO. 1982 OF 2022
WITH
INTERIM APPLICATION NO. 1591 OF 2022
IN
WRIT PETITION NO. 1982 OF 2022
Radha Vivek Sharma .. Petitioner
Versus
India Bulls Housing Finance Ltd. and Ors. .. Respondents
....................
Mr. Charanjeet Chanderpal a/w. Ms. Ruchi Rajput & Mr. Kirti
Sarode for Petitioner
Ms. Kalpana Trivedi a/w. Mr. Jitendra Gor for Respondent No.5
Ms. Komal Shah i/by Bhave & Co. for Respondent No.6
...................
CORAM : K. R. SHRIRAM &
MILIND N. JADHAV, JJ.
DATE : 12th JULY, 2022
P.C.:
1. Mr. Chanderpal states that there are certain typographical errors in the petition, particularly in the prayer clauses. Mr. Chanderpal seeks leave of this court to tender draft amendment since petition is yet to be admitted.
2. Stand over to 19th July, 2022.
[ MILIND N. JADHAV, J. ] [K. R. SHRIRAM, J.] Digitally signed SONALI by SONALI SATISH KILAJE SATISH Date:
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