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[Entire Act]
State of Tamilnadu - Section
Section 6 in Tamil Nadu Educational Rules
6.
Schools for Special Education may contain the following classes: -| (i) | Schools for TeacherEducation -Secondary Department. |
| (ii) | Schools of Art -Higher TechnicalClasses.Lower TechnicalClasses.(Under the Department of Industries) |
| (iii) | Schools of Medicine -Chemists andDruggists Class.(Under the Director of Medical Education) |
| (iv) | Industrial Schools ofWood Working.Industrial Schools ofMetal Working.Industrial Schools ofWeaving.Industrial Schools ofWomen's Work.Industrial Schools ofMiscellaneous.(Under the Department of Industries) |
| (v) | Schools of Commerce -Higher Grade Classes.Lower Grade Classes. |
| (vi) | School of Agriculture-(Under the Director of Agriculture) |
| (vii) | Schools ofEngineering -Subordinate Classes.(Under the Director of Technical Education) |
| (viii) | Oriental Schools -Standards I to IVSanskrit AdvancedSchool.Elementary School.Tamil AdvancedSchools.Arabic AdvancedSchool.Elementary School. |
| (ix) | Schools and Colleges for Adults. |