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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(2) in The Rajasthan Tendu Leaves (Regulation of Trade) Act, 1974

(2)The provisions of section 100 of the Code of Criminal, Procedure 1973 (Central Act 2 of 1974) relating to search and seizure, shall so for as may be, apply to searches and seizures under this section.