Himachal Pradesh High Court
Rasam Chand vs . Veera Devi & Others on 10 October, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Rasam Chand vs. Veera Devi & others .
RSA No. 399 of 2009 10.10.2022 Present: Mr. Manohar Lal Sharma, Advocate, for the appellant.
Mr. Devi Singh, Advocate, vice counsel, for the respondents.
Learned counsel for the appellant submits that the matter has been listed after 2016, he needs to check the status of the parties.
List on 21.11.2022.
(Satyen Vaidya) Judge 10th October, 2022 (kck) ::: Downloaded on - 10/10/2022 20:01:36 :::CIS