Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Rasam Chand vs . Veera Devi & Others on 10 October, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

Rasam Chand vs. Veera Devi & others .

RSA No. 399 of 2009 10.10.2022 Present: Mr. Manohar Lal Sharma, Advocate, for the appellant.

Mr. Devi Singh, Advocate, vice counsel, for the respondents.

Learned counsel for the appellant submits that the matter has been listed after 2016, he needs to check the status of the parties.

List on 21.11.2022.

(Satyen Vaidya) Judge 10th October, 2022 (kck) ::: Downloaded on - 10/10/2022 20:01:36 :::CIS