Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 123] [Entire Act]

State of Tamilnadu - Subsection

Section 123(ii) in Tamil Nadu Educational Inspection Code

(ii)In the case of schools under private management where the manager is not a teacher, a copy of any remarks which are made in the inspection report in regard to the management of the school and which have not been entered in the inspection book as they might diminish the teachers respect for the manger, should be furnished separately to the manager.