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State of Rajasthan - Section

Section 21 in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

21. Confirmation.

- A probationer shall be confirmed in his appointment at the end of his period of probation, if-
(a)He has passed the departmental examination, if any, completely, and
(b)Head of office is satisfied that his integrity is unquestionable and that he is otherwise fit for confirmation.