Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Punjab - Subsection Section 29(vi) in Punjab General Sales Tax Rules, 1949 (vi)the sale of goods to CARE (Punjab Office) for purposes other than personal use and subject to the condition that the goods purchased will be used for beneficial and charitable purposes;
