Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(5)] [Section 8] [Entire Act] State of Uttarakhand - Subsection Section 8(5)(e) in Uttarakhand Ground Water (Regulation and Control of Development and Management) Act, 2016 (e)spacing of ground water extraction structures keeping in view the purpose for which water is to be used;