Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43(1)] [Section 43] [Entire Act] State of Nagaland - Subsection Section 43(1)(e) in Nagaland Forest Act, 1968 (e)timber which has been supermarked, or on which marks have been obliterated, altered, or defaced by fire or otherwise, and