Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 159] [Entire Act] State of West Bengal - Subsection Section 159(b) in Police Regulations, Calcutta, 1968 (b)The Register which should be brought up to date in the beginning of the year shall be written in Hindi, Urdu, Bengali and English.