Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 36(1)] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(1)(b) in Rajasthan Co-operative Societies Act, 1965

(b)remove the member and get the vacancy filled up for the remainder of the term of the outgoing member, according to the bye-laws;