Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Daman and Diu - Subsection Section 17(b) in Daman and Diu Value Added Tax Regulation, 2005 (b)the terms or conditions of such transaction or sale or giving of goods have been influenced by seller being related with such person,
