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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(b) in The Rajasthan Land Revenue (Allotment, Conversion and Regularisation of Agricultural Land for Construction of Cinemas, (X X X) and Establishment of Petrol Pumps or Medical Facilities) Rules, 1978

(b)the conversion and regularisation of land and person for the purpose of construction of a Cinema [x x x] [No. F. 6(63) Revenue/4/75/15, Dated 8-5-1997.] or for establishment of a petrol pump.