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Allahabad High Court

State Of U.P. vs Liyakat Ali Khan & Others on 18 November, 2010

Bench: Ravindra Singh, Arvind Kumar Tripathi





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- GOVERNMENT APPEAL No. - 1205 of 2004
 

 
Petitioner :- State Of U.P.
 
Respondent :- Liyakat Ali Khan & Others
 
Petitioner Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.
 

Hon'ble Arvind Kumar Tripathi,J.

Office report shows that in the present case the accused respondents have been released on bail but it appears that the lower court has not been received.  The same shall be summoned within six weeks.

List thereafter for further order.

Order Date :- 18.11.2010 Rk