Section 53 in The Maharashtra National Law University Act, 2014
53. Repeal of Maharashtra Ordinance V of 2014 and saving.
(1)The Maharashtra National Law University Ordinance, 2014 (Maharashtra Ordinance V of 2014)is hereby repealed.(2)Notwithstanding such repeal, anything done or any action taken (including any notification or order issued) under the said Ordinance, shall be deemed to have been done, taken or issued, as the case may be, under this Act.
