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Telecom Regulatory Authority Of India - Section

Section 14 in Telecom Regulatory Authority of India (Officers and Staff Appointment) Regulation, 2001

14. Constitution of Staff Cadre.

- (i) The Staff Cadre shall consist of: -
(a)any person who immediately before the constitution of this cadre was holding any post as staff as listed in Table B below on deputation or on ad hoc appointment basis or on contract appointment basis and on offer for absorption in the staff cadre of TRAI being made to him by the Authority exercises the option for absorption while in Telecom Regulatory Authority of India, and is regularized;
(b)any person appointed to a post under clause 16 after initial [formation of the Staff cadre including the staff permanently absorbed under regulation 21A of these regulations] [Substituted for 'formation of the Staff cadre' by Notification No. 5-4/2000-A&P(Vol.II), (No. 4 of 2008), dated 31.12.2008.].
(ii)Any person appointed under para (a) of sub-clause (i) above shall on such appointment be deemed to be a member of the cadre in the appropriate grade applicable to him/her from the date of his/her initial appointment with the Authority.
(iii)[***] [Omitted 'On the commencement of this Regulation' by Notification No. 5-1/2014-A&P, (4 of 2016), dated 8.6.2016.] there shall be the following posts in the Staff cadre: -
Table B. Staff Cadre
Grade/post Scale of Pay
[***] [Omitted 'Junior Accounts Officer' by Notification No. 5-4/2000-A&P(Vol.II), (No. 4 of 2008), dated 31.12.2008.]/Assistant/Personal Assistant (1) As per pay scales as determined by rules applicable fromtime to time.(2) Other terms and conditions asprescribed.
Stenographer
Lower Division Clerk
[Staff Car Driver (Special Grade)/Staff Car Driver (Grade-I)/Staff Car Driver (Grade-II)/Staff Car Driver (Ordinary Grade)] [Substituted for 'Driver (Grade I) Driver (Grade II)' by Notification No. RG-16/2/(1)/2022-AP, (No. 1 of 2022), dated 24.03.2022.]
[Photo copy Machine Operator (Senior Grade) [Substituted for 'Photocopy Machine Operator' by Notification No. 1-6/2002-A&L, dated 22.01.2004.]Photo Copy Machine Operator]
[Despatch Rider] [Inserted by Notification No. 1-6/2002-A&L, dated 22.01.2004.]
[Multi Tasking Staff] [Substituted for 'Attendant' by Notification No. RG-16/2/(1)/2022-AP, (No. 1 of 2022), dated 24.03.2022.]
The Authority may decide from time to time as regards [the number of grades and strength of the posts, (including the number of posts in various Divisions of the Authority)] [Substituted for 'the number of grades and strength of the posts' by Notification No. 5-4/2000-A&P(Vol.II), (No. 4 of 2008), dated 31.12.2008.], as it may deem necessary.
(iv)The pay, on appointment in TRAI under the provisions above, shall normally be fixed at the minimum of the scale. The Authority may, however, fix it at a higher point in the scale keeping in view the seniority, pay already being drawn or suitability of the candidate.