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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

NCT Delhi - Subsection

Section 28(1)(e) in Punjab Relief of Indebtedness Act, 1934

(e)prescribing the allowances to be paid to members of a board ;
(ee)prescribing the particulars of debts under sub-section (1) of Section 14;