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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(c) in Punjab State Aid to Industries Act, 1935

(c)[ the payment of a subsidy, in the case of a cottage industry or village industry for any purpose; and in the case of any other industry for the conduct of research or the purchase of machinery.] [Substituted for the old clause by Punjab Act 3 of 1940 section 3.];