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[Cites 0, Cited by 2] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(1) in The National Housing Bank Act, 1987

(1)If any housing finance institution violates the provisions of any section or fails to comply with any direction or order given by the National Housing Bank under any of the provisions of this Chapter, the National Housing Bank may prohibit the housing finance institution from accepting any deposit.