Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Andhra Pradesh - Subsection Section 7(2) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989 (2)For the efficient discharge of the duties entrusted to it, the Board shall exercise such powers and performs such functions as are conferred or imposed by or under this Act.
