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State of Madhya Pradesh - Section

Section 22 in The M.P. State Legal Services Authority Rules, 1996

22. Absorption of officers and employees of Madhya Pradesh Vidhik Sahayata Tatha Vidhik Salah Board.

- The officers and employees working in the Madhya Pradesh Vidhik Sahayata Tatha Vidhik Salah Board constituted under the Madhya Pradesh Samaj Ke Kamjor Vargon Ke Live Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976 (No. 26 of 1976) at the commencement of these rules shall be treated as the officers and employees of the State Legal Services Authority constituted under the Legal Services Authorities Act, 1987 (No. 39 of 1987) as amended by Legal Services Authorities Act, 1994 (No. 59 of 1994).