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State of Maharashtra - Section

Section 17 in The Maharashtra Beedi and Cigar Workers (Conditions of Employment) Rules, 1968

17. Latrines and urinals to be connected to sewage system wherever possible.

- When any general system of underground sewage with an assured water supply is provided for or exists in any particular locality all latrines and urinals in the industrial premises in such locality other than a septic tank latrine, shall be connected with such sewage system if the industrial premises is situated within 30.5 metres of that sewage system.