Section 46(2)(a) in The University Of Allahabad Act, 2005

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Union of India - Subsection

Section 46(2)(a) in The University Of Allahabad Act, 2005

(a)all appointments made, orders issued, degrees and other academic distinctions conferred, diplomas and certificates awarded, privileges granted, or other things done (including the registration of graduates) under the Uttar Pradesh State Universities Act, 1973 (President's Act 10 of 1973), shall be deemed to have been respectively made, issued, conferred, awarded, granted or done under the corresponding provisions of this Act and, except as otherwise provided by or this Act or the Statutes, continue in force unless and until they are superseded by any order made under this Act or the Statutes; and

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Union of India - Subsection

Section 46(2)(a) in The University Of Allahabad Act, 2005