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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(2)(y) in West Bengal Clinical Establishments (Registration and Regulation) Act, 2010

(y)the format and manner of supply to the State Registrar the entry made in the register of clinical establishments under sub-section (2) of section 9;