Section 25(3) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
(3)Where an endowment from a donor is accepted by the [University] [Substituted for 'Sansthan' by U.P. Act 35 of 2006, Section 2.] for establishing a Chair, the donor may be co-opted as member of the Selection Committee for the purpose of filling in that post.
