Section 18 in The Delhi Pharmaceutical Sciences and Research University - Delhi Statutes, 2017
18. Recognised teachers.
(1)The qualifications and other conditions of eligibility for recognition of teachers working in the colleges maintained by the University shall be such as are prescribed by the Ordinances.(2)All cases of recognition of teachers in a college shall be dealt with and approved by the Selection Committees as constituted under clause (a) of Statute 15.
