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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of West Bengal - Subsection

Section 85(1) in The West Bengal Motor Vehicles Rules, 1989

(1)In the event of the procedure of circulation being taken recourse to in respect of any matter, the Secretary shall record the particulars of the matter as may be sufficient and relevant for arriving at a decision and prepare as many copies as there are members, and send the same to the members specifying the date by which the opinions of the members are to be received.