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[Cites 0, Cited by 0] [Section 35] [Entire Act]

NCT Delhi - Subsection

Section 35(4) in The Delhi Water Board Act, 1998

(4)If any licensed plumber contravenes any of the provisions of this section or of any regulations or executes carelessly or negligently any work or makes use of bad material, appliances or fittings, the Board may suspend or cancel his licence, whether he is prosecuted or not.