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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

Bengal Presidency - Subsection

Section 77(2)(d) in The Calcutta Hackney-Carriage Act, 1919

(d)the name and address of the owner of the hackney-carriages, palanquin or rickshaw in which the property has been left and registered number of such carriage, palanquin or rickshaw;