Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Odisha - Subsection Section 24(iv) in Orissa State Bar Council Rules, 1989 (iv)The other candidates or candidates not declared elected aforesaid by reason of the proviso to Section 3(3)(b) of these rules shall be excluded from the poll.
