Calcutta High Court
M/S. Pcbl Industrial Finance Ltd vs Commissioner Of Income Tax - Ii Kol.& Anr on 21 March, 2011
Author: Bhaskar Bhattacharya
Bench: Sambuddha Chakrabarti, Bhaskar Bhattacharya
GA No. 813 of 2011
ITA No. 428 of 2004
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[ Income Tax ]
ORIGINAL SIDE
M/S. PCBL INDUSTRIAL FINANCE LTD.
Versus
COMMISSIONER OF INCOME TAX - II KOL.& ANR.
For Appellant : Dr. D. Pal, Senior Advocate with Mr. S. Bose, Advocate
BEFORE:
The Hon'ble JUSTICE BHATTACHARYA
A n d The Hon'ble JUSTICE DR. SAMBUDDHA CHAKRABARTI Date : 21st March, 2011.
Let affidavit-in-opposition be given within a fortnight; reply, if any, within a week thereafter. Let the application be heard along with the appeal after three weeks.
Urgent photostat certified copy of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(BHATTACHARYA, J.) (DR. SAMBUDDHA CHAKRABARTI, J.) sm AR[CR]