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State of Tamilnadu - Section

Section 4 in Tamil Nadu Fire Service Rules, 1990

4. Postings and transfers.

- The Members of Fire Service up to the rank of Assistant Divisional Fire Officer shall be made in accordance with the Tamil Nadu Service Fire Subordinate Rules.The transfer up to the rank of Divisional Fire Officer shall be made by the Director and above the rank of Divisional Fire Officers shall be made by the Government in consultation with the Director.