Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Gujarat - Subsection Section 57(b) in Gujarat Elementary Education Rules, 2010 (b)arrange to call the meetings of the Education Committee other than the first meeting convened for electing the chairman, and shall fix the place, date and time of such meetings.
