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Bombay High Court

Chowgule And Company Private Limited vs Fomento Commodities Pte Ltd on 14 February, 2024

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                       Board Sr.No.:-2

     IN THE HIGH COURT OF JUDICATURE AT BOMBAY
         ORDINARY ORIGINAL CIVIL JURISDICTION

    INTERIM APPLICATION LODGING NO. 30249 OF 2023
                         In
COMMERCIAL ARBITRATION PETITION STAMP NO. 29959 OF 2023

     Chowgule And Company Private Limited                      ....PETITIONER
               V/S
     Fomento Commodities Pte Ltd                             ....RESPONDENT

Mr. Sharan Jagtiani Senior Advocate a/w Chirag Kamdar a/w Shalaka Patil, Ankit Pathak and Surbhi Shah i/b. Trilegal for the Petitioner.

Mr. Zal Andhyarujina Sr. Advocate a/w Vishal Sheth, Bimal Rajasekhar, Rishi Murarka, Revati Desai, Kunal Naik, Isha Sawant i/b Bimal Rajasekhar for Respondent.

     (Mentioned)



            CORAM :                HON'BLE SHRI JUSTICE R. I. CHAGLA J
            DATE :                 14th February, 2024
     P.C. :

S. O. to 08/03/2024 ( at 2.30 pm).

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