Bombay High Court
Chowgule And Company Private Limited vs Fomento Commodities Pte Ltd on 14 February, 2024
Author: R. I. Chagla
Bench: R. I. Chagla
Board Sr.No.:-2
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 30249 OF 2023
In
COMMERCIAL ARBITRATION PETITION STAMP NO. 29959 OF 2023
Chowgule And Company Private Limited ....PETITIONER
V/S
Fomento Commodities Pte Ltd ....RESPONDENT
Mr. Sharan Jagtiani Senior Advocate a/w Chirag Kamdar a/w Shalaka Patil, Ankit Pathak and Surbhi Shah i/b. Trilegal for the Petitioner.
Mr. Zal Andhyarujina Sr. Advocate a/w Vishal Sheth, Bimal Rajasekhar, Rishi Murarka, Revati Desai, Kunal Naik, Isha Sawant i/b Bimal Rajasekhar for Respondent.
(Mentioned)
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J
DATE : 14th February, 2024
P.C. :
S. O. to 08/03/2024 ( at 2.30 pm).
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