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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(31) in Bihar Gram Panchayat (Appointment of Secretary, Rights and Duties) Rules, 2011

(31)He/She shall discharge such other function which may be assigned to him/her by Panchayat/Panchayat Committee/Government from time to time.