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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(h) in The Energy Conservation (Partial Risk Guarantee Fund for Energy Efficiency) Rules, 2016

(h)"energy service company" means a company or set-up for implementing energy efficiency projects, which is empanelled with the Bureau;