Himachal Pradesh High Court
Indu vs . Sunil Kumar & Others on 23 June, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Indu vs. Sunil Kumar & others .
FAO No. 110 of 2022 23.6.2022 Present: Mr. D. N. Sharma, Advocate, for the appellant.
Admit.
Post admission notice be issued to the respondents, returnable for 12.8.2022, on steps being taken within one week. In the meantime, the relevant records be also requisitioned.
(Satyen Vaidya) Judge 23rd June, 2022 (kck) ::: Downloaded on - 23/06/2022 20:07:32 :::CIS