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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(b) in The Calcutta Improvement Act, 1911

(b)all rules made under [clause (6), clause (c), clause (d), clause (e) or clause (f)] [Substituted by W.B. Act 32 of 1955.] of section 31, and