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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Bihar - Subsection

Section 90(1) in Bihar Juvenile Justice (Care and Protection of Children) Rules, 2015

(1)The Selection Committee shall select and recommend a panel of names to the State Child Protection Unit or State Government for appointment as members of the Juvenile Justice Board, the Chairperson and Members of the Child Welfare Committee, the non official members of the State Advisory Board or District or City Level Inspection Committee/Advisory Board.