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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(vii) in Andhra Pradesh Post Graduate Engineering including Technology/Pharmacy/ Architecture and Planning Courses Common Entrance Test Rules, 2007

(vii)The Minimum qualifying marks for ranking in the PGECET shall be 25% of the total marks provided. "There shall be no minimum qualifying marks for the candidates belonging to the category of Schedule castes and Scheduled Tribes for ranking".