Karnataka High Court
United India Insurance Co Ltd vs Kalawathi on 23 June, 2010
Bench: K.Sreedhar Rao, K.Govindarajulu
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INTTQEHKH{COURT(fi7KARNATAKA
CIRCUIT BENCH AT GULBARGA
DATED THIS THE 23RD DAY OF JUNE,
PRESENT
AND} , A. _ . _
THE HON'BLE MRJUSTICE K,_GOV1NDARAJU:;U'TT
M.F.A. No.574STTOP 2oo2T{1$(m'
B BEN 1 Y _ L
UNITED INDTAINSURANCECO LTD'
REGIONAL OFF1.cE,§NO'.2~5, A A
SHANKARANABAYANA BUILDI.NG;
M.G.ROAD; }3._Al*$GALOI?,E'+f)_ REPTD
BY ITS DEPL'TYMANA(3vP1«:RA' Y APPELLANT
(BY ADV.)
AND M V ' % V H
1. 'KALAWATHI
__"'~V\.?_'-,/_O..TDIGAM1"-BER RAO PATIL
«. A .AOEDfABOUT 40 YEARS
~ _ HO_US'EH"QLD
'.'V"RVV.'/'A.'L3'1':'- DUKAN GALLI
BPLALRILTOWN, BHALK1 TQ
SENCE' DECEASED REP BY
RESPONDENT No.2
. MTDEEPRAJ S/ODIGAMBER RAO PATEL AGED ABOUT 18 YEARS HOUSEHOLD R/AT TEEN DUKAN GALLI BHALKI TOWN, BHALKI TQ . -PM ..
THE HON'BLE MRJUSTICE,.K,SREEDI*iY5\R RAQV