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Karnataka High Court

United India Insurance Co Ltd vs Kalawathi on 23 June, 2010

Bench: K.Sreedhar Rao, K.Govindarajulu

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INTTQEHKH{COURT(fi7KARNATAKA
CIRCUIT BENCH AT GULBARGA

DATED THIS THE 23RD DAY OF JUNE, 

PRESENT

AND} , A. _ . _ 
THE HON'BLE MRJUSTICE K,_GOV1NDARAJU:;U'TT

 

M.F.A. No.574STTOP 2oo2T{1$(m' 
B BEN 1 Y _   L 

UNITED INDTAINSURANCECO LTD'  

REGIONAL OFF1.cE,§NO'.2~5,  A  A
SHANKARANABAYANA BUILDI.NG; 

M.G.ROAD; }3._Al*$GALOI?,E'+f)_ REPTD

BY ITS DEPL'TYMANA(3vP1«:RA'  Y  APPELLANT

(BY  ADV.)
AND M V ' % V H

1.  'KALAWATHI
__"'~V\.?_'-,/_O..TDIGAM1"-BER RAO PATIL
«. A .AOEDfABOUT 40 YEARS
~ _  HO_US'EH"QLD
 '.'V"RVV.'/'A.'L3'1':'- DUKAN GALLI
 BPLALRILTOWN, BHALK1 TQ
 SENCE' DECEASED REP BY
RESPONDENT No.2

. MTDEEPRAJ S/ODIGAMBER RAO PATEL AGED ABOUT 18 YEARS HOUSEHOLD R/AT TEEN DUKAN GALLI BHALKI TOWN, BHALKI TQ . -PM ..

THE HON'BLE MRJUSTICE,.K,SREEDI*iY5\R RAQV