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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in Orissa Electricity Regulatory Commission (Grievances Redressal Forum and Ombudsman) Regulations, 2004

(2)For the purpose of facilitating settlement of the representation, the Ombudsman may follow such procedure as he may consider appropriate.