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[Cites 0, Cited by 0] [Section 95] [Entire Act]

State of Himachal Pradesh - Subsection

Section 95(5) in The Himachal Pradesh Panchayati Raj Act, 1994

(5)The Secretary shall be the ex-officio Secretary of the General Standing Committee and the Finance, Audit and Planning Committee and he may nominate any other person to act as ex-officio Secretary for each of the remaining Standing Committees. The Secretary shall be entitled to attend the meeting of all the Standing Committees.