Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act] State of West Bengal - Subsection Section 44(1)(e) in New Town Kolkata Planning Area (Building) Rules, 2014 (e)acquire such portion of the site at the corner as the said authority may consider necessary for public convenience or amenity;