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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in Rajasthan Panchayati Raj Rules, 1996

(3)Panchayat Samiti may suggest, in advance, at least one month before the period prescribed for gram sabha meeting concerned, convenient dates for holding such meetings so as to ensure attendance of extension officers in gram sabha, Sarpanch or in his absence up-sarpanch shall ordinarily issue notice of the gram sabha meeting accordingly.