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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Andhra Pradesh - Subsection

Section 55(3) in Andhra Pradesh Municipal Councils/Nagar Panchayats (Conduct of Election) Rules, 1965

(3)The decision of the Election Officer as to the validity of a ballot paper or a postal ballot paper shall be final subject only to reversal on an election petition.