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[Cites 0, Cited by 0] [Section 1117] [Entire Act]

State of Haryana - Subsection

Section 1117(4) in Punjab Jail Manual

(4)The Executive Engineer will from time to time inform the Superintendent of the probable demand for convict labour, the Superintendent shall arrange as far as practicable for the required number of convicts being made available and apply, if necessary, to the Inspector-General for the transfer of as many more convicts as will make up the required number.