Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Bengal Presidency - Subsection Section 6(2) in Calcutta Port Act, 1890 (2)The election shall be made in such manner as may be determined by the electing bodies, subject to the approval of the 4[Central Government]; and the name of every person so elected shall be published in the 5[Official Gazette].
